भारत सरकारGOVERNMENT OF INDIA
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Home Electionlawsrelated Authorities specified under section 8A to accept petitions about corrupt practices.

Authorities specified under section 8A to accept petitions about corrupt practices.

Language English

Attachment File:

(14) AUTHORITIES SPECIFIED UNDER 8A TO ACCEPT PETITIONS.pdf

Election Law Part:

Part 2

Election Law Volume:

Volume 2

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Authorities specified under section 8A to accept petitions about corrupt practices.